Meet Mukesh Tiwari vs State Of Rajasthan
2023 Latest Caselaw 1965 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc. Petition No.6940/2019

Meet Mukesh Tiwari

----Petitioner Versus State of Rajasthan and Anr.

----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE ASHOK KUMAR JAIN

Order

28/02/2023

Today, the matter is listed in the category of "to be men-

tioned". On last occasion i.e. 06.02.2023, arguments were heard

and judgment was reserved, however, due to paucity of time, the

judgment could not be pronounced.

Thus, the matter is released from reserved category and the

same be placed before the regular Bench.

(ASHOK KUMAR JAIN),J Ashutosh-3

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