The Golden Days Club vs State Of Raj And Ors
2023 Latest Caselaw 1964 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 7075/2018

                                   The Golden Days Club
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Raj And Ors
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Saransh Saini For Respondent(s) : Mr. Praveen Poshwal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

Counsel for the petitioner submits that he is not aware about

the facts of the application and prays for adjournment.

Prayer for adjournment is allowed.

List this matter on 24.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /7

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