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School Development Management ... vs Additional District Collector
2023 Latest Caselaw 1959 Raj/2

Citation : 2023 Latest Caselaw 1959 Raj/2
Judgement Date : 9 February, 2023

Rajasthan High Court
School Development Management ... vs Additional District Collector on 9 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 7284/2021

                                   School Development Management Committee
                                                                                                        ----Petitioner
                                                                         Versus
                                   Additional District Collector
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Lokesh Kumar Sharma Mr. Shyogi Ram Shamra For Respondent(s) : Mr. Rajesh Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

List this case after two weeks, as prayed jointly.

(GANESH RAM MEENA),J

ARTI SHARMA /2

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