Zuberi Engineering Construction ... vs Indian Oil Corporation Limited
2023 Latest Caselaw 1954 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 11565/2021

                                   Zuberi Engineering Construction Pvt. Ltd.
                                                                                                      ----Petitioner
                                                                       Versus
                                   Indian Oil Corporation Limited
                                                                                                    ----Respondent

Connected With S.B. Civil Writ Petition No. 10772/2011 M/s Zuberi Engineering Comp

----Petitioner Versus Indian Oil Corp Ltd And Anr

----Respondent

For Petitioner(s) : Mr. Sandeep Taneja For Respondent(s) : Mr. Vikram Singh for Ms. Suruchi Kasliwal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

Application (IA No.1/2022) filed under Article 226(3) of

Constitution of India shall be considered at the time of admission.

List these matters on 03.03.2023.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA /28-29

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