Colonel Hari Ram Janu vs Krishi Upaj Mandi Samiti And Ors
2023 Latest Caselaw 1951 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 7891/2018

                                   Colonel Hari Ram Janu
                                                                                                         ----Petitioner
                                                                          Versus
                                   Krishi Upaj Mandi Samiti And Ors
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Manoj Bhardwaj For Respondent(s) : Mr. Akshay Sharma, AGC Ms. Anamika Arora

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

Heard.

Admit.

List the matter on 29.03.2023 for hearing. Both the

parties are directed to maintain status quo with regard to property

in question as it exists today.

(GANESH RAM MEENA),J

Sharma NK/53

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