Manjusha Gupta W/O Shri Vikas ... vs Parwani Buildcon Private Limited
2023 Latest Caselaw 1944 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 20977/2019

                                   Manjusha Gupta W/o Shri Vikas Gupta
                                                                                                        ----Petitioner
                                                                         Versus
                                   Parwani Buildcon Private Limited
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Archit Bohra For Respondent(s) : Mr. Suresh Kumar Sahni Sr. Advocate with Mr. Sonu Kumar and Mr. Keshav Agarwal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

List the matter after two weeks. Till then the interim

order, if any, to continue.

(GANESH RAM MEENA),J

Sharma NK/69

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