Inder Kumar More Son Of Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 1936 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 7634/2022

                                    Inder Kumar More Son Of Shri Shankar Lal More,
                                                                                                     ----Petitioner
                                                                      Versus
                                    State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Shantnu Bansal, Adv. For Respondent(s) : Mr. Deshraj Gosingha, PP Mr. Akshat Chaudhary, Adv.

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

09/02/2023

Arguments heard and concluded.

Judgment is reserved.

(BIRENDRA KUMAR),J

Ashwani/-58

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