Peeraram vs State Of Rajasthan ...
2023 Latest Caselaw 1899 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1769/2023

Peeraram

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 1768/2023 Pukhraj

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vinit Jain Sr. Adv. With Mr. Rajiv Bishnoi Mr. Pradeep Shah Mr. Ramesh Kumar Mr. Raj Singh Bhati For Respondent(s) : Mr. Anil Joshi Ji, GA-cum-AAG with Mr. Rajat Chhaparwal Mr. Mukesh Kumar Sankhla, Add SP, PS Sukher, Udaipur, present-in-person Mr. Mahendra Pareek, Add. SP, PS Bekriya, Udaipur, present-in-person

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

17/02/2023

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 80-81 neha/-

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