Bhanwar Lal Bhaskar S/O Shri ... vs Girdhari Lal Agarwal S/O Late Shri ...
2023 Latest Caselaw 1883 Raj/2

                                   [2023/RJJP/002167]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1811/2018

                                                                             In

                                                        S.B. Civil First Appeal No.194/2015

                                   Bhanwar Lal Bhaskar S/o Shri Nathuram Bhaskar, Aged About 52
                                   Years, R/o Village- Post Kapamsar, Tehsil Deedwana, District
                                   Nagaur, Currently Residing At 169, Shri Krishna Bhavan, Sansar
                                   Chand Road, Jaipur.
                                                                                                       ----Petitioner
                                                                          Versus
                                   Girdhari Lal Agarwal S/o Late Shri Hanuman Das Agarwal, Aged
                                   About 72 Years, R/o House No. 169, Shri Krishna Bhavan, Sansar
                                   Chand Road, Jaipur.
                                                                                        ----Respondent/Contemnor

For Petitioner(s) : Mr. Mudit Singhvi for Mr. Vineet Mehta For Respondent(s) : Mr. J.P. Goyal, Sr. Adv. with Ms. Jyoti Swami

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment

08/02/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/116

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