Chaman College Of Animal ... vs State Of Rajasthan
2023 Latest Caselaw 1873 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 4602/2021

                                   Chaman College Of Animal Husbandry
                                                                                                         ----Petitioner
                                                                             Versus
                                   State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Indresh Sharma For Respondent(s) : Ms. Sheetal Mirdha, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

The matter comes upon an application (IA No.1/2023) for

early listing of the case.

For the reasons stated in the application (IA No.1/2023) for

early listing, the same is allowed.

List this matter for admission on 01.03.2023.

Application (IA No.1/2022) for conducting inspection of the

petitioner's institution for enhancement of seats shall be

considered at the time of admission.

(GANESH RAM MEENA),J

ARTI SHARMA /29

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