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M/S. Oriental Foundry Pvt. Ltd vs Union Of India
2023 Latest Caselaw 1872 Raj/2

Citation : 2023 Latest Caselaw 1872 Raj/2
Judgement Date : 8 February, 2023

Rajasthan High Court
M/S. Oriental Foundry Pvt. Ltd vs Union Of India on 8 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 7829/2021

                                   M/s. Oriental Foundry Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Nishant Sharma For Respondent(s) : Mr. Anand Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

List this matter on 14.03.2023, as prayed by counsel for the

petitioner.

(GANESH RAM MEENA),J

ARTI SHARMA /31

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