Gangasahai Rela S/O Shri Shankar ... vs Smt. Govindi Devi Wife Of Late Shri ...
2023 Latest Caselaw 1863 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 11520/2021

                                   Gangasahai Rela S/o Shri Shankar Lal Rela
                                                                                                     ----Petitioner
                                                                      Versus
                                   Smt. Govindi Devi Wife Of Late Shri Kalyan Sahai Badera
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Babu Lal Gupta For Respondent(s) : Mr. Gaurav Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

For the reasons stated in the application (IA No.1/2023) for

early listing, the same is allowed.

List this matter on 13.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /9

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