Mahavir Singh S/O Shri Bhagwan ... vs The Deputy Registrar Cooperative ...
2023 Latest Caselaw 1854 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 8569/2019

                                   Mahavir Singh S/o Shri Bhagwan Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Deputy Registrar Cooperative Societies
                                                                                                   ----Respondent

For Petitioner(s) : Dr. Saugath Roy For Respondent(s) : Mr. Ram Kumar Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

List this writ petition for admission on 22.03.2023.

Application (IA No.2/2022) stands disposed off.

(GANESH RAM MEENA),J

ARTI SHARMA /19

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