Smt Kamla Devi W/O Late Shri ... vs Ganpat S/O Shri Panchya
2023 Latest Caselaw 1853 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 10307/2019

                                   Smt Kamla Devi W/o Late Shri Prabhudayal Raiger
                                                                                                     ----Petitioner
                                                                      Versus
                                   Ganpat S/o Shri Panchya
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rakesh Chandel For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

Let fresh notice be issued to the Respondents No.2 & 3 by

both the process of ordinary post and registered post.

Counsel for the petitioner is directed to file PF and Registry

charges within three days.

List this case after two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /4

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