Dharamdas Rewachand vs Jain Shwetamber Pedi
2023 Latest Caselaw 1850 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 1867/2020

                                   Dharamdas Rewachand
                                                                                                        ----Petitioner
                                                                         Versus
                                   Jain Shwetamber Pedi
                                                                                                      ----Respondent

For Petitioner(s) : Mr. M.M. Ranjan, Sr. Adv. with Mr. Carn Bhatnagar For Respondent(s) : Mr. Pratyush Sharma for Mr. Ajit Maloo

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

Counsel for the respondent seeks a week time to file reply to

the Application (IA No.1/2023).

Prayer is allowed.

List this matter on 13.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /8

Powered by TCPDF (www.tcpdf.org)