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Ghanshyam Son Of Late Shri ... vs State Of Rajasthan
2023 Latest Caselaw 1846 Raj/2

Citation : 2023 Latest Caselaw 1846 Raj/2
Judgement Date : 8 February, 2023

Rajasthan High Court
Ghanshyam Son Of Late Shri ... vs State Of Rajasthan on 8 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 6076/2021

                                   Ghanshyam Son Of Late Shri Kanhaiyalal
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Achintya Kaushik For Respondent(s) : Mr. Anil Mehta, learned AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

Counsel for the respondents wants time to complete

the instructions.

List the matter on 22.2.2023.

(GANESH RAM MEENA),J

Sharma Nk/67

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