Surendrapal Singh vs State Of Rajasthan
2023 Latest Caselaw 1814 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 459/2023

Surendrapal Singh

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 528/2023 Surendrapal Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr.Mukesh Trivedi, PP Mr.G.L.Soni, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

16/02/2023

Learned Public Prosecutor is directed to call for the case-

diary.

List these matters on 01.03.2023.

(MANOJ KUMAR GARG),J 19-20 NK/-

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