Ravi Bhati vs The State Of Rajasthan
2023 Latest Caselaw 1810 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 4670/2021

Ravi Bhati

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Harshvardhan Thanvi for Mr. Ankur Mathur For Respondent(s) : Mr. Sunil Beniwal, AAG Mr. Rajesh Panwar

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

16/02/2023

Learned counsel for the respondent prays for some time to

place on record the judgment passed by a Coordinate Bench of

this Court in D.B. Civil Writ Petition No.6303/2015.

List along with 6303/2015.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

55-skm/-

Powered by TCPDF (www.tcpdf.org)