Ramotar S/O Shri Dhanji vs The State Of Rajasthan ...
2023 Latest Caselaw 1808 Raj/2

[2023/RJJP/002138]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              D.B. Civil Writ (PIL) Petition No. 3616/2022

Ramotar S/o Shri Dhanji, Aged About 39 Years, R/o Plot No. 40,
Mukhya Basti, Shivayganj, Lahsoda, District Sawai Madhopur -
322026 (Rajasthan)
                                                                           ----Petitioner
                                      Versus
1.       The State Of Rajasthan, Through Principal Secretary,
         Department Of Revenue, Government Of Rajasthan,
         Secretariat, Jaipur (Raj.)
2.       The District Collector, Sawai Madhopur, Collectorate,
         District Sawai Madhopur (Raj.)
3.       The District Forest Officer, Falodi Range, District Sawai
         Madhopur (Raj.)
4.       The Tehsildar, Tehsil Sawai Madhopur, District Sawai
         Madhopur (Raj.)
5.       The Land Management Officer, Sawai Madhopur, District
         Sawai Madhopur (Raj.)
6.       The Land Management Officer, District Sawai Madhopur
         (Rajasthan)
7.       The Settlement Officer Tonk, District Tonk (Rajasthan)
8.       Prabhu      Mali   S/o     Shri     Ramkaran              Mali,   R/o   Village
         Shivayganj, Lahsoda, Tehsil And District Sawai Madhopur
         (Raj.)
9.       Suraj Mali S/o Shri Lodkya Mali, Aged About 65 Years, R/o
         Village Shivayganj, Lahsoda, Tehsil And District Sawai
         Madhopur (Raj.)
10.      Satyanarayan Mali S/o Shri Ramkaran Mali, Aged About
         45 Years, R/o Village Shivayganj, Lahsoda, Tehsil And
         District Sawai Madhopur (Raj.)
11.      Bhurya S/o Shri Lodkya Mali, Aged About 45 Years, R/o
         Village Shivayganj, Lahsoda, Tehsil And District Sawai
         Madhopur (Raj.)
12.      Hanshraj Mali S/o Shri Moolya, Aged About 40 Years, R/o
         Village Shivayganj, Lahsoda, Tehsil And District Sawai
         Madhopur (Raj.)
13.      Kanhaiya Mali S/o Shri Ganpat Mali, Aged About 35 Years,


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                                      [2023/RJJP/002138]                      (2 of 2)                        [CW-3616/2022]


                                                  R/o Village Shivayganj, Lahsoda, Tehsil And District Sawai
                                                  Madhopur (Raj.)
                                                                                                         ----Respondents

                                     For Petitioner(s)              :    None
                                     For Respondent(s)              :    Mr. Rajesh Maharishi, AAG with

Ms. Kinjal Surana, Advocate Mr. Harendra Singh, Advocate

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANIL KUMAR UPMAN

Judgment / Order

08/02/2023

None has appeared on behalf of the petitioner, even in the

second round.

Accordingly, this petition is dismissed for want of

prosecution.

(ANIL KUMAR UPMAN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Mohita /12

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