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Shalu Daughter Of Shri Avdesh ... vs The Vice Chancellor
2023 Latest Caselaw 1784 Raj/2

Citation : 2023 Latest Caselaw 1784 Raj/2
Judgement Date : 7 February, 2023

Rajasthan High Court
Shalu Daughter Of Shri Avdesh ... vs The Vice Chancellor on 7 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 4852/2021

                                   Shalu Daughter Of Shri Avdesh Sharma, Aged About 26 Years,
                                   Resident Of Plot No. 2, Swami Bagh, Jagner Dehat, Agra (U.p.).
                                                                                                      ----Petitioner
                                                                      Versus
                                   1.       The Vice Chancellor, Maharaja Surajmal Brij University,
                                            Bharatpur (Raj.).
                                   2.       The Controller Of Examination, Maharaja Surajmal Brij
                                            University, Bharatpur (Raj.).
                                                                                                   ----Respondents

For Petitioner(s) : Mr. H.S. Bikarwar For Respondent(s) : Mr. Vinod Kumar Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

List the matter on 14.02.2023.

(GANESH RAM MEENA),J

Sharma NK/157

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