Omprakash S/O Shri Leelaram vs Ramotar S/O Shri Lal Singh
2023 Latest Caselaw 1777 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6801/2019

                                   Omprakash S/o Shri Leelaram
                                                                                                        ----Petitioner
                                                                         Versus
                                   Ramotar S/o Shri Lal Singh
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Gajendra Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

Counsel for the petitioner seeks two weeks' time to remove

the defect/s.

Prayer is allowed.

Defect/s pointed out by the Registry be removed within two

weeks.

List after two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /2

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