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Bank Of Baroda vs M/S Green Teak (India) Pvt. Ltd
2023 Latest Caselaw 1769 Raj/2

Citation : 2023 Latest Caselaw 1769 Raj/2
Judgement Date : 7 February, 2023

Rajasthan High Court
Bank Of Baroda vs M/S Green Teak (India) Pvt. Ltd on 7 February, 2023
Bench: Inderjeet Singh
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 19243/2022

                                    Bank Of Baroda
                                                                                                            ----Petitioner
                                                                             Versus
                                    M/s Green Teak (India) Pvt. Ltd.
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Alok Garg For Respondent(s) : Mr. Deepak Bishnoi

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

07/02/2023

Counsel for the petitioner seeks a week's time to file an

application before the DRAT with regard to judgment passed by

the Hon'ble Supreme Court in the matter of M/s Sidha Neelkanth

Paper Industries Vs. Prudent ARC Limited & Ors. (Civil Appeal

No.8969/2022) decided on 05.01.2023.

Time prayed for is allowed.

List on 20.02.2023.

(INDERJEET SINGH),J

Upendra Pratap Singh /47

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