Arpan Katariya S/O Dilip Katariya vs State Of Rajasthan ...
2023 Latest Caselaw 1766 Raj/2

                                    [2023/RJJP/001926]

                                                 HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                             BENCH AT JAIPUR

                                                         D.B. Civil Writ Petition No. 2409/2023

                                     1.      Arpan Katariya S/o Dilip Katariya, Aged About 19 Years,
                                             Resident Of- Bijasan Mata Ka Chowk Nayapura District-Kota
                                             Rajasthan.(For The Post Of Fireman Roll No.210919).

                                     2.      Arif Hussain S/o Abid Hussain, Aged About 28 Years, Resident
                                             Of-Shakur       Bhai      Dalalki     Gali     Gumanpura      District-Kota
                                             Rajasthan.(For The Post Of Fireman Roll No.195789).

                                                                                                          ----Petitioners

                                                                            Versus

                                     1.      State Of Rajasthan, Through The Principal Secretary, Local Self
                                             Government Department, Government Secretariat, Jaipur-
                                             302005

                                     2.      Director, Directorate Of Local Bodies Rajasthan, Local Self
                                             Government Department, G-3, Rajmahal Residential Area, C-
                                             Scheme near Civil Line Phatak, Jaipur, Rajasthan.

                                     3.      Chairman, Rajasthan Staff Selection Board, State Institute Of
                                             Agriculture Management Premises, Durgapura, Jaipur

                                                                                                        ----Respondents

For Petitioner(s) : Mr. Surendra Singh, Advocate for Mr. Sanjay Buri, Advocate

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA

HON'BLE MR. JUSTICE ANIL KUMAR UPMAN

Judgment / Order

07/02/2023

Learned counsel for the petitioners seeks to withdraw the petition.

Accordingly, this petition is dismissed as withdrawn.

(ANIL KUMAR UPMAN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Mohita /25

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