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Dulheram Meena Son Of Shri ... vs Appolo Animal Medical Group Trust ...
2023 Latest Caselaw 1762 Raj/2

Citation : 2023 Latest Caselaw 1762 Raj/2
Judgement Date : 7 February, 2023

Rajasthan High Court
Dulheram Meena Son Of Shri ... vs Appolo Animal Medical Group Trust ... on 7 February, 2023
Bench: Ganesh Ram Meena
       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

          S.B. Review Petition (Writ) No. 202/2019

Dulheram Meena Son Of Shri Ramswaroop Meena,
                                                                  ----Petitioner
                                   Versus
Appolo Animal Medical Group Trust Jamdoli, Agra Road, Jaipur.
                                                                ----Respondent

Connected With S.B. Civil Writ Petition No. 16134/2019 Dr. Raj Ishwar D Khare S/o Late Shree Durga Dayal Khare

----Petitioner Versus Dr. Sohan Singh Rathore S/o Late Shri Daulat Singh Rathore

----Respondent S.B. Review Petition (Writ) No. 192/2019 Shakuntala Devi Wife Shree Ramavtar Meena

----Petitioner Versus Apollo Animal Medical Group Trust

----Respondent

For Petitioner(s) : Mr. S.K. Gupta, Sr. Adv. with Ms. Surabhi Agarwal & Mr. Shashi Bhushan Gupta For Respondent(s) : Mr. G.P. Sharma Mr. Mahesh Chand Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

Application (IA No.3/2019) was filed by counsel for the

respondents for early listing of the case.

The cause shown in the application, the same no more

survives. Therefore, the application stands disposed off.

(2 of 2) [WRW-202/2019]

In view of the prayer made by the respondent, let the matter

be listed on 14.02.2023. All the other applications will be

considered on that date.

(GANESH RAM MEENA),J

ARTI SHARMA /39-41

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