Abdul Majid vs State Of Rajasthan
2023 Latest Caselaw 1747 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 136/2023

Abdul Majid

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Revision Petition No. 1412/2022 Abdul Majid

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Aidan Choudhary. For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

14/02/2023

Put up on 16.02.2023, as prayed.

(VINIT KUMAR MATHUR),J 125-AnilSingh/-

Powered by TCPDF (www.tcpdf.org)