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Najma vs Damaram
2023 Latest Caselaw 1744 Raj

Citation : 2023 Latest Caselaw 1744 Raj
Judgement Date : 14 February, 2023

Rajasthan High Court - Jodhpur
Najma vs Damaram on 14 February, 2023
Bench: Yogendra Kumar Purohit

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 1120/2020

1. Najma W/o Firoj Khan, Aged About 29 Years, B/c Pinjara Musalman , R/o Atpada , Tehsil Sojat , Distt. Pali (Raj.)

2. Miss Mantasa D/o Firoj, Aged About 5 Years, Through Natural Guardian Mother Appellant No 1 Smt Najma , B/c Pinjara Musalman , R/o Atpada , Tehsil Sojat , Distt. Pali (Raj.)

----Appellants Versus

1. Damaram S/o Prahlad Ram, B/c Jat , R/o Ranatali Bhojariya , Tehsil Chauhtan , Distt. Barmer(Raj.) (Driver Of Vehicle Truck No Rj-04G-1129)

2. Balaram S/o Joraram, B/c Jat , R/o Jogiyo Ki Dari , Tehsil Barmer , Distt. Barmer (Raj.) (Owner Of Vehicle Truck No Rj-04G-1129)

3. Insurance (Except Si)-Central, United India Insurance Company Limited , Divisional Office , Mandiya Road , Lic Building , Mandiya Road , Pali (Raj.) (Insurance Company Of Vehicle Truck No Rj-04G-1129 Insurance Period 28-02- 2012 To 27-02-2013 , Insurance Policy No 14100/31/11/02/00007430)

4. Balveer Singh S/o Mangilal, R/o Uchiyarda , Bera Kosana Road , Village Bilara , Tehsil Bilara , Distt. Jodhpur (Raj.) (Owner Of Vehicle Bolero No Rj19-Ta 2542)

5. Insurance (Except Si)-Central, New India Insurance Company Limited , Branch Office , Near Town Hall , Surajpole , Distt. Pali (Raj.) (Insurance Company Of Vehicle Bolero No Rj19-Ta2542 Insurance Policy No 33140131120100005172 Insurance Period 07-11-2012 To 06-11-2013)

6. Bundu Khan S/o Bhure Khan, Aged About 63 Years, B/c Pinjara Musalman , R/o Atpada , Tehsil Sojat , Distt. Pali (Raj.)

7. Kherum W/o Bundu Khan, Aged About 60 Years, B/c Pinjara Musalman , R/o Atpada , Tehsil Sojat , Distt. Pali (Raj.)

----Respondents

(2 of 3) [CMA-1120/2020]

For Appellant(s) : Mr. Awar Dan Ujjwal For Respondent(s) : Mr. L.D. Khatri Mr. Sharwan Kumar Khatri Mr. Mahesh Joshi

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

14/02/2023

lquk x;k] vihykFkhZ ds vf/koDrk }kjk ,Q-Mh-vkj- dk C;kt =Sekfld ugha fnyk;k tkdj ,Q-Mh-vkj- ds lkFk gh vihykFkhZ la[;k 2 earklk ds o;Ld gksus ij r; fd, tkus dk vkns'k vk{ksfir vkns'k esa la'kksf/kr djrs gq, fn, tkus dk fuosnu fd;kA izR;FkhZ la[;k 6 o 7 dh vksj ls vf/koDrk }kjk crk;k x;k fd vk{ksfir vkns'k ds eqrkfcd dksbZ C;kt dh jkf'k izR;FkhZ la[;k 6 dks ugha nh tk jgh gS cfYd vihykFkhZ la[;k 2 earklk tfj, nknk cqUnw[kka] tks jk"Vªh;d`r cSad esa [kkrk [kqyok;k tk,xk] mlesa nsus dk mYys[k fd;k x;k gS] bl vk/kkj ij vihy [kkfjt fd, tkus dk fuosnu fd;kA lquk x;k] vk{ksfir vkns'k ds iSjk la[;k 28 esa fuEukuqlkj o.kZu fd;k x;k gS fd ^^izkFkhZx.k dks cpr [kkrs esa ns; jkf'k e; vftZr C;kt uxn gh nh tk;sxhA vo;Ld dks ns; jkf'k mldh ekrk utek ds iquZfookg dj ysus ls nknk izkFkhZ la[;k 3 cqUnw[kka ds tfj;s fdlh jk"Vªh;d`r cSad esa lko/kh tek [kkrs esa djk nh tk;sxhA lkof/k tek ;kstukvksa esa tek jkf'k;ksa dks bl vf/kdj.k dh bZtktr ds fcuk foHkkftr] varfjr ;k izHkkfjr ugha dh tk;sxhA mDr jkf'k;ksa ij fdlh Hkh izdkj dk dksbZ vfxze ;k _.k ns; ugha gksxk rFkk crkSj izfrHkwfr ds :i esa dke esa ugha yh tk ldsxhA lkof/k tek ;kstuk ds rgr tek jkf'k ij =Sekfld varjky ls C;kt tfj;s cpr [kkrk uxn ns; gksxkA** mDr vkns'k esa ;g vafdr ugha fd;k x;k gS fd =Sekfld C;kt cwUnq[kka dks fn;k tk,xkA ,slh voLFkk esa bl vkns'k esa fdlh izdkj dk gLr{ksi fd;k tkuk fof/k lEer ugha izrhr gksrk gSA

(3 of 3) [CMA-1120/2020]

ifj.kker% vihykFkhZx.k dh vksj ls izLrqr ;g vihy [kkfjt dh tkrh gS rFkk fo}ku eksVj;ku nq?kZVuk nkok vf/kdj.k] lkstr ftyk&ikyh ds }kjk ,e-,-lh- ;kfpdk la[;k [email protected]] lh-vkbZ-,l- la[;k&[email protected] Jherh utek ,oa vU; cuke nekjke ,oa vU; esa ikfjr vkns'k ,oa iapkV fnukad 27-01-2020 dh iqf"V dh tkrh gSA ;ksX; vf/koDrk vihykFkhZ dh vksj ls izLrqr LFkxu izkFkZuk&i= Hkh fuLrkfjr fd;k tkrk gSA

(YOGENDRA KUMAR PUROHIT),J

52-mayank/-

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