Siddhant Choudhary S/O Shri Ram ... vs The Rajasthan Board Of Secondary ...
2023 Latest Caselaw 1725 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 12788/2021

                                   Siddhant Choudhary S/o Shri Ram Jas, Aged About 27 Years,
                                   Resident Of Village Gopalpura, Post Soda, Tehsil Malpura,district
                                   Tonk (Raj.) Pin No. 304504
                                                                                                           ----Petitioner
                                                                        Versus
                                   The Rajasthan Board Of Secondary Education, Ajmer, Through
                                   Its Secretary.
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Kuldeep Aswal For Respondent(s) : Mr. Vinod Kumar Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

Counsel for the petitioner submits that this case may

be adjourned for four weeks and in the meantime, he may be

permitted to raise his grievance before the Committee constituted

under the order dated 24.02.2022 passed by this Court in S.B.

Civil Writ Petition No. 13444/2016, Lal Chand Meena Vs. Board of

Secondary Education, Rajasthan, Ajmer & Ors.

List the matter after six weeks. In the interest of

justice, the petitioner is directed to raise his grievance before the

Committee constituted in pursuance of the order dated

24.02.2022 passed by this Court in S.B. Civil Writ Petition No.

13444/2016, Lal Chand Meena Vs. Board of Secondary Education,

Rajasthan, Ajmer & Ors.

(GANESH RAM MEENA),J

Sharma NK/158

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