Maya Devi W/O Arun Kumar vs Vishweshwar Dayal S/O Manikram ...
2023 Latest Caselaw 1712 Raj/2

[2023/RJJP/001925]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

             S.B. Civil Writ Petition No. 11941/2021

Maya Devi W/o Arun Kumar
                                                                   ----Petitioner
                                    Versus
Vishweshwar Dayal S/o Manikram
                                                                 ----Respondent

Connected With S.B. Civil Writ Petition No. 1012/2022 Suresh Kothiwal Son Of Shri Nand Lal Kothiwal (Son)

----Petitioner Versus Nand Lal Kothiwal Son Of Late Shri Ramchandra Kothiwal

----Respondent S.B. Civil Writ Petition No. 6709/2012 Bajrang Lal Sharma

----Petitioner Versus Smt Rudi Devi And Anr

----Respondent S.B. Civil Writ Petition No. 10689/2012 Lal Chand Kumawat

----Petitioner Versus Radheyshyam And Ors

----Respondent S.B. Civil Writ Petition No. 8469/2014 Ajay Kumar Sharma And Ors

----Petitioner Versus Smt Nirmala Devi And Anr

----Respondent S.B. Civil Writ Petition No. 8551/2014 Nand Kishore Dholiwal And Ors

----Petitioner Versus Bhanwar And Ors

----Respondent S.B. Civil Writ Petition No. 12005/2014 Kailash Chand Mandoria Anr

[2023/RJJP/001925] (2 of 11) [CW-11941/2021]

----Petitioner Versus Smt Devki Devi

----Respondent S.B. Civil Writ Petition No. 936/2015 Kamal Singh And Anr

----Petitioner Versus Shri Ramchandra Singh Andanr

----Respondent S.B. Civil Writ Petition No. 2058/2015 Yuvraj Singh

----Petitioner Versus Smt Gopal Kanwar Andanr

----Respondent S.B. Civil Writ Petition No. 6314/2016 Rajendra Puri

----Petitioner Versus Kailash Puri Goswami

----Respondent S.B. Civil Writ Petition No. 8206/2016 Smt Ratan Kanwar

----Petitioner Versus Authorized Officer Andanr

----Respondent S.B. Civil Writ Petition No. 12912/2016 Vijendra

----Petitioner Versus Uganti Devi

----Respondent S.B. Civil Writ Petition No. 14607/2016 Chitarmal Andors

----Petitioner Versus Smt Mangli Devi Andanr

----Respondent

[2023/RJJP/001925] (3 of 11) [CW-11941/2021]

S.B. Civil Writ Petition No. 12631/2017 Girraj Gurjar

----Petitioner Versus Johari Lal And Anr

----Respondent S.B. Civil Writ Petition No. 21402/2017 Monika And Ors

----Petitioner Versus Smt Geeta Devi

----Respondent S.B. Civil Writ Petition No. 21924/2017 Smt Manisha Tanwar

----Petitioner Versus Mamraj Choudhary

----Respondent S.B. Civil Writ Petition No. 2183/2018 Kailash Chand And Anr

----Petitioner Versus Sub Divisional Officer And Ors

----Respondent S.B. Civil Writ Petition No. 5774/2018 Jaiprakash Thakur And Anr

----Petitioner Versus Jaikishan Thakur And Ors

----Respondent S.B. Civil Writ Petition No. 9559/2018 Nidhi Kaushik

----Petitioner Versus Anil Kumar Sharma

----Respondent S.B. Civil Writ Petition No. 17596/2018 Nemi Chand S/o Late Sh. Daulat Ram

----Petitioner Versus

[2023/RJJP/001925] (4 of 11) [CW-11941/2021]

Hukum Kaur W/o Late Sh. Daulat Ram

----Respondent S.B. Civil Writ Petition No. 17775/2018 Bhawna Kundwani W/o Shri Ramesh Kundwani

----Petitioner Versus Kalawati Kundwani W/o Late Shri Chandrapal Kundwani

----Respondent S.B. Civil Writ Petition No. 19212/2018 Dinesh Kumar Khedia S/o Mr. Ramkumar Kheda

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 21883/2018 Shri Vijay Singh S/o Shri Ghewar Singh

----Petitioner Versus Shri Ghewar Singh Chouhan S/o Late Shri Udhay Singh

----Respondent S.B. Civil Writ Petition No. 25916/2018 Smt. Pramila W/o Shri Ummed Singh

----Petitioner Versus Smt. Mohini Devi W/o Late Shri Sant Kumar

----Respondent S.B. Civil Writ Petition No. 412/2019 Smt. Lalita Kanwar Wife Of Shri Jitendra Singh Khinchi

----Petitioner Versus Sumer Singh Khinchi Son Of Late Shri Rampal Singh Khinchi

----Respondent S.B. Civil Writ Petition No. 836/2019 Usha @ Sapna Sharma W/o Satish Kumar Sharma D/o Late Shri Surajmal

----Petitioner Versus Ramavtar Sharma S/o Late Shri Kalyan Sahay Sharma

----Respondent S.B. Civil Writ Petition No. 2090/2019

[2023/RJJP/001925] (5 of 11) [CW-11941/2021]

Dharmraj S/o Shri Goverdhan Dhabhai

----Petitioner Versus Goverdhan Dhabhai S/o Late Sukhdev

----Respondent S.B. Civil Writ Petition No. 2572/2019 Lalaram Jat S/o Shri Ramkishor Jat

----Petitioner Versus Ramkishor Jat S/o Late Shri Kalyan

----Respondent S.B. Civil Writ Petition No. 3873/2019 Rajesh Sharma S/o Late Deendayal

----Petitioner Versus Smt. Geeta Devi W/o Late Shri Deendayal Sharma

----Respondent S.B. Civil Writ Petition No. 4060/2019 Anil Kumar Naredi, S/o Shri Ramesh Chand Naredi

----Petitioner Versus Sita Devi, W/o Late Shri Gulab Chand Naredi

----Respondent S.B. Civil Writ Petition No. 7931/2019 Mohammad Saddik S/o Shri Mohd. Shafik

----Petitioner Versus Sultan Begum W/o Mohd. Shafik

----Respondent S.B. Civil Writ Petition No. 11496/2019 Sunil Kumar Nalawat S/o Late Omprakash Sain

----Petitioner Versus Munni Devi W/o Late Shri Omprakash

----Respondent S.B. Civil Writ Petition No. 13011/2019 Smt. Deepika W/o Shri Manoj @dimple

----Petitioner Versus Jagdish Prasad S/o Shri Makkhan Lal

[2023/RJJP/001925] (6 of 11) [CW-11941/2021]

----Respondent S.B. Civil Writ Petition No. 13382/2019 Ghanshyam S/o Late Shri Prakash Chand

----Petitioner Versus Smt. Vimla Devi W/o Late Shri Prakash Chand

----Respondent S.B. Civil Writ Petition No. 20757/2019 Smt. Krishna Kaushik Wife Of Late Shri Naresh Kaushik

----Petitioner Versus Parbhu Dayal Sharma Son Of Late Shri Rampal Sharma

----Respondent S.B. Civil Writ Petition No. 21235/2019 Mannalal S/o Sh. Suwa Lal

----Petitioner Versus Suwalal S/o Late Sh. Bholu

----Respondent S.B. Civil Writ Petition No. 21350/2019 Smt. Ritu Khandelwal

----Petitioner Versus Smt. Vimla Devi W/o Sh. Rambabu Patodiya

----Respondent S.B. Civil Writ Petition No. 21890/2019 Mohan Jangid S/o Late Ramchand Jangid

----Petitioner Versus Vimla Devi W/o Late Ramchand Jangid

----Respondent S.B. Civil Writ Petition No. 518/2020 Radheshyam S/o Shri Ramgopal

----Petitioner Versus Ramgopal S/o Tejmal

----Respondent S.B. Civil Writ Petition No. 2619/2020 Abhishek S/o (Late) Shri Mohan Lal Pareek

----Petitioner

[2023/RJJP/001925] (7 of 11) [CW-11941/2021]

Versus Saroj Devi W/o (Late) Shri Mohan Lal Pareek

----Respondent S.B. Civil Writ Petition No. 12812/2020 Naveen Kumar Singh S/o Devnandan Singh

----Petitioner Versus Smt. Krishna Devi W/o Shri Devnandan Singh

----Respondent S.B. Civil Writ Petition No. 13730/2020 Mohammad Arif Son Of Shri Shamsuddin

----Petitioner Versus Shamsuddin Son Of Late Shri Ismail Khan

----Respondent S.B. Civil Writ Petition No. 14495/2020 Smt. Minali Sharma W/o Late Shri Piyush Sharma D/o Shri Jagdish Sharma

----Petitioner Versus Shyam Narayan Sharma S/o Shri Kanaiya Lal

----Respondent S.B. Civil Writ Petition No. 15054/2020 Devi Shankar S/o Shri Mangilal

----Petitioner Versus Mangilal S/o Late Kalulal

----Respondent S.B. Civil Writ Petition No. 4084/2021 Bhawani Singh Son Of Shri Babu Singh

----Petitioner Versus Babu Singh Son Of Late Shri Bhanwar Singh

----Respondent S.B. Civil Writ Petition No. 4832/2021 Sh. Sanjay Mangal S/o Sh. Surendra Kumr Mangal

----Petitioner Versus Sh. Surendra Kumar Mangal S/o Sh. Bigharam

----Respondent

[2023/RJJP/001925] (8 of 11) [CW-11941/2021]

S.B. Civil Writ Petition No. 6096/2021 Shivraj Singh Chouhan Son Of Shri Gajraj Singh Chouhan

----Petitioner Versus Sub-Divisional Magistrate

----Respondent S.B. Civil Writ Petition No. 7361/2021 Yogendra Kumar Banshiwal S/o Late Shri Jagdish Prasad Banshiwal

----Petitioner Versus Smt. Kamla Devi W/o Late Shri Jagdish Prasad Banshiwal

----Respondent S.B. Civil Writ Petition No. 7712/2021 Smt Vidhya Devi W/o Shri Babu Lal Gurjar

----Petitioner Versus Babulal Gurjar S/o Late Shri Nanag Ram Gurjar

----Respondent S.B. Civil Writ Petition No. 8411/2021 Smt. Nishi Dixit W/o Shri Rajeev Dixit

----Petitioner Versus Vishwanath Dixit S/o Late Shri Chandrika Prasad Dixit

----Respondent S.B. Civil Writ Petition No. 13822/2021 Manoj Singh S/o Babu Singh

----Petitioner Versus Babu Singh Son Of Late Shri Hajari Singh

----Respondent S.B. Civil Writ Petition No. 15361/2021 Sayyad Amirrudin Chisti S/o Shri Sayyad Ajijudin Chisti

----Petitioner Versus Shri Sayyad Ajijudin Chisti

----Respondent S.B. Civil Writ Petition No. 199/2022 Amit Mehra Son Of Lalit Mehra

----Petitioner

[2023/RJJP/001925] (9 of 11) [CW-11941/2021]

Versus Lalit Mehra Son Of Late Shrichand Mehra

----Respondent S.B. Civil Writ Petition No. 1025/2022 Poonam Choudhary W/o. Raman Mangawa

----Petitioner Versus Tarachand Mangawa S/o. Sh. Khemaram

----Respondent S.B. Civil Writ Petition No. 2742/2022 Rakesh Singh S/o Narayan Singh

----Petitioner Versus Narayan Singh S/o Late Hiralal

----Respondent S.B. Civil Writ Petition No. 6042/2022 Durgesh Kumar S/o Ramesh Kumar Sharma

----Petitioner Versus Ramesh Kumar Sharma S/o Murari Lal

----Respondent S.B. Civil Writ Petition No. 6234/2022 Kamaljeet Singh S/o Shri Ummed Singh Pooniya

----Petitioner Versus Ummed Singh Poonia S/o Late Shri Jailal Lambardar

----Respondent S.B. Civil Writ Petition No. 7012/2022 Reena Soni Wife Of Late Shri Arvind Soni

----Petitioner Versus Satyanarayan Soni Son Of Late Shri Mangilal Soni

----Respondent S.B. Civil Writ Petition No. 7468/2022 Amit Mehra S/o Shri Lalit Mehra

----Petitioner Versus Lalit Mehra S/o Late Shri Shrichand Mehra

----Respondent S.B. Civil Writ Petition No. 7469/2022

[2023/RJJP/001925] (10 of 11) [CW-11941/2021]

Smt. Beena Sharma W/o Shri Hemant Kumar D/o Devilal Sharma

----Petitioner Versus Shri Devilal Sharma S/o Late Nandram

----Respondent S.B. Civil Writ Petition No. 7685/2022 Mahesh S/o Late Shri Gopal Lal Saini

----Petitioner Versus Smt Gendi Devi Widow Of Late Shri Gopal Lal Saini

----Respondent S.B. Civil Writ Petition No. 8411/2022 Ramchandra S/o Shri Heeralal

----Petitioner Versus Heeralal S/o Banwari Lal

----Respondent S.B. Civil Writ Petition No. 9087/2022 Somesh Singh S/o Shri Umesh Singh

----Petitioner Versus Umesh Singh S/o Late Shri Nathu Singh

----Respondent S.B. Civil Writ Petition No. 9423/2022 Ravi Verma Son Of Shri Gopal Verma

----Petitioner Versus Gopal Verma Son Late Shri Bhaguram Verma

----Respondent S.B. Civil Writ Petition No. 9449/2022 Amit Mehra S/o Shri Lalit Mehra

----Petitioner Versus Lalit Mehra S/o Late Shri Shrichand Mehra

----Respondent S.B. Civil Writ Petition No. 11395/2022 Rajendra S/o Sitaram

----Petitioner Versus

[2023/RJJP/001925] (11 of 11) [CW-11941/2021]

Sitaram S/o Shrilal

----Respondent S.B. Civil Writ Petition No. 15044/2022 Kamlesh W/o Rajesh Singh

----Petitioner Versus Narayan Singh S/o Late Heera Lal

----Respondent S.B. Civil Writ Petition No. 16020/2022 Smt. Suman W/o Shri Akhil

----Petitioner Versus Smt. Geeta Devi W/o Late Shri Radheshyam Jangid

----Respondent

For Petitioner(s) : Mr. Vijay Punia Mr. Satyapal Poshwal Ms. Shobha Sharma for Mr. Sunil Kumar Jain Mr. Satish Kumar Khandal Nonit Hatila For Respondent(s) : Mr. Amit Mehra

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

On request of counsel for the parties, let the matters be

listed on 14.02.2023.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA/46-113

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