Mukesh S/O Ramesh Chand vs Radhey Shyam S/O Late Jugal ...
2023 Latest Caselaw 1696 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 D.B. Cross Objection (Civil) No. 27/2022

                                   Mukesh S/o Ramesh Chand
                                                                                                      ----Petitioner
                                                                       Versus
                                   Radhey Shyam S/o Late Jugal Kishore Sharma
                                                                                                    ----Respondent

Respondent : Mr.Tripurari Sharma, Adv. Nos.11&12-Cross Objectors For Appellant : Mr.Rajat Ranjan, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR HON'BLE MR. JUSTICE ASHUTOSH KUMAR

Order

06/02/2023

Learned counsel for the respondent Nos.11 & 12-cross

objectors Mr.Tripurari Sharma has filed cross objection against the

judgment and decree dated 25.07.2019 in relation to issue No.5

and copy of the same has been supplied to counsel for the

appellant Mr.Rajat Ranjan.

Learned counsel for the appellant Mr.Rajat Ranjan

wants time to file reply to the cross objection.

Learned counsel is granted four weeks' time.

Registry is directed to show name of counsel Mr.Rajat

Ranjan in the cause list.

List thereafter.

(ASHUTOSH KUMAR), J (ASHOK KUMAR GAUR), J

Himanshu Soni/4

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