Smt Anita vs Smt Mamta Sharma And Ors ...
2023 Latest Caselaw 1686 Raj/2

                                   [2023/RJJP/001780]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10025/2018

                                   Smt. Anita W/o Shri Hira Lal, R/o Khojon Ka Mohalla, Thanagaji,
                                   Alwar, Raj.
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       Smt. Mamta Sharma W/o Shri Jitendra Kumar Sharma,
                                            R/o Khojon Ka Mohalla, Thanagaji, Alwar, Raj.
                                   2.       District Returning Officer, Alwar.
                                   3.       Returning   Officer,     Panchayat         Elections,     Ward   No.15,
                                            Thanagaji, District Alwar, Raj.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Anand Sharma For Respondent(s) : Mr. Yogesh Kumar Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Counsel for the petitioner submits that the present Civil Writ

Petition has become infructuous.

Accordingly, present Civil Writ Petition is dismissed as having

become infructuous.

(GANESH RAM MEENA),J

ARTI SHARMA /25

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