Gheesa Lal Son Of Bajrang Lal ... vs State Of Rajasthan
2023 Latest Caselaw 1682 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 15028/2018

                                   Gheesa Lal Son Of Bajrang Lal Jangid,
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vijay Choudhary with Mr. Ram Singh For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Issue notice to the respondent/s.

List after service of notice.

(GANESH RAM MEENA),J

ARTI SHARMA /21

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