Rajasthan High Court - Jodhpur
Sunita Bhatiya vs State Of Rajasthan ... on 13 February, 2023
Bench: Pushpendra Singh Bhati
[2023/RJJD/005085]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 14890/2021
1. Sunita Bhatiya W/o Shri Rajesh Kumar Bhatiya, Aged
About 56 Years, R/o R-I-8, Ridhi Sidhi Enclave, 1St 2 M.l.,
District Sriganganagar, Rajasthan.
2. Krishna Nandwani W/o Shri Om Prakash Gera, Aged
About 67 Years, R/o 5/a, Setiya Colony, Gali No.-1,
District Ganganagar, Rajasthan.
3. Balvindra Singh S/o Shri Sahab Ram, Aged About 53
Years, R/o 4/20, Sukhadiya Shopping Centre, District
Sriganganagar, Rajasthan.
4. Vijay Laxmi @ Rekha Vij W/o Shri Ashok Vij, Aged About
66 Years, R/o 11, Vinoba Basti, District Sriganganagar,
Rajasthan.
5. Sucheta Sharma W/o Shri Arvind Bhargava, Aged About
57 Years, R/o House No.-140, Vinoba Basti, District
Sriganganagar, Rajasthan.
6. Sushma Talwar W/o Shri Satish Talwar, Aged About 64
Years, R/o 4-G-26, Jawahar Nagar, District Sriganganagar,
Rajasthan.
7. Sulochna Bhambri W/o Shri Madan Bhambri, Aged About
66 Years, C/o Anupam Seni, R/o 158, P Block, District
Ganganagar, Rajasthan.
8. Sukhjindra Kaur S/o Shri Hajara Singh, Aged About 53
Years, R/o 2B-27, Uit Colony, Padampur Road, Shyam
Nagar, Ward No.-7, District Sriganganagar, Rajasthan.
9. Anita W/o Shri Manohar Lal, Aged About 52 Years, R/o
295, Ward No. 38, Sriganganagar, Rajasthan.
10. Veena Sahmi W/o Shri Satish Chander, Aged About 58
Years, R/o H.n.- 128, Near Adarsh Nagar, Mukharji Nagar,
Sriganganagar, Rajasthan.
11. Savita Rani W/o Shri Sandeep Sidana, Aged About 51
Years, R/o H.n.- 16, Gali No. 1, Meera Chowk, District
Sriganganagar, Rajasthan.
12. Praveen Kumari W/o Shri Naveen Kumar, Aged About 47
Years, R/o Ward No. 12, Vpo Kaliyan, District
Sriganganagar, Rajasthan.
13. Reeba Sharma D/o Shri Jagannath Katariya, Aged About
[2023/RJJD/005085] (2 of 5) [CW-14890/2021]
54 Years, R/o 156, Mukharji Nagar, Ward No. 33, District
Sriganganagar, Rajasthan.
14. Naresh Sharma W/o Shri Vijay Bhargava, Aged About 65
Years, R/o H.n.- 1022, Ward No. 13, Purani Abadi, District
Sriganganagar, Rajasthan.
15. Sharanjeet Kaur D/o Shri Ujhagar Singh, Aged About 65
Years, R/o 3-J-32, Jawahar Nagar, District Sriganganagar,
Rajasthan.
16. Sunita Khurma W/o Shri Yash Pal, Aged About 57 Years,
R/o H.n.- 70, Ssb Road, Meera Chowk, Shankar Colony,
District Sriganganagar, Rajasthan.
17. Veena Gupta W/o Shri Gogi Gupta, Aged About 56 Years,
R/o 2/152, Housing Board, District Sriganganagar,
Rajasthan.
18. Vinita Bhatiya W/o Shri Sudhir Bhatia, Aged About 57
Years, R/o 19-G Block, District Sriganganagar, Rajasthan.
19. Sunita Rani W/o Shri Dalip Kumar Kataria, Aged About 53
Years, R/o H.n- 152, 1St Block, Gali No. 12, Ward No. 17,
Near Khetarpal Mandir, Setiya Colony, District
Sriganganagar, Rajasthan.
20. Saroj Rani D/o Shri Subhash Chawla, Aged About 54
Years, R/o House No. 17, Gali No. 10, Indira Colony,
District Sriganganagar, Rajasthan.
21. Sudershan Setiya W/o Shri Keshav Kumar, Aged About 57
Years, R/o 75, Mukharjee Nagar, District Sriganganagar,
Rajasthan.
22. Suresh Chabra W/o Shri Vijay Chabra, Aged About 56
Years, R/o 599, Vinoba Basti, District Sriganganagar,
Rajasthan.
23. Manju Bala Chabra W/o Shri Vijay Pratap Chhabra, Aged
About 49 Years, R/o 273, Shakti Nagar, Street No.- 2,
Ward No. 9, Purani Abadi, Near Hanuman Mandir, District
Sriganganagar, Rajasthan.
24. Gurjeet Kaur W/o Shri Charanjeet Singh, Aged About 59
Years, R/o C-1, Khalsa Nagar, District Sriganganagar,
Rajasthan.
25. Avinash Kumar Arora S/o Shri Mohan Lal Arora, Aged
About 60 Years, R/o 273, Shakti Nagar, Purani Abadi,
District Sriganganagar, Rajasthan.
[2023/RJJD/005085] (3 of 5) [CW-14890/2021]
26. Shyam Lal Papneja S/o Shri Chanan Das Papneja, Aged
About 59 Years, R/o 153, A Setiya Colony, Gali No.- 12,
District Sriganganagar, Rajasthan.
27. Prabha Gupta W/o Shri Manoj Kumar, Aged About 58
Years, R/o 44 Second Block, Purani Abadi, District
Sriganganagar, Rajasthan.
28. Balbir Kour W/o Shri Pritpal Singh, Aged About 58 Years,
R/o 89B, Near Polka Bread Factory, Setiya Colony Street
No. 2, District Sriganganagar, Rajasthan.
29. Narendra Singh Sandhu S/o Shri Anokh Singh, Aged
About 61 Years, R/o 8, N.n.b, P.o. 8.n.n., District
Shriganganagar, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Department Of School
Education, Primary, Secretariat, Government Of
Rajasthan, Jaipur, Rajasthan.
2. The Commissioner And Special Secretary, Directorate Of
College Education, Government Of Rajasthan, Block No.
Iv, Dr. S. Radhakrishnan, Shiksha Sankul, Jawahar Lal
Nehru Marg, Jaipur- 302015, Rajasthan.
3. Bal Niketan Prabandh Samiti, Through Its Manager, 11-
12, South Vinoba Basti, Sriganganagar- 335001.
4. Seth Girdhari Lal Bihani Sanatan Dharm Shikshan
Sansthan Prabandh Samiti, Through Its Secretary,
National Highway- 15, Near Sukhadiya Circle,
Sriganganagar.
5. Shri Guru Nanak Khalsa Senior Secondary School,
Through Its Principal, Sriganganagar.
6. Sri Guru Nanak Kanya Pathshala, Through Its Secretary,
Sriganganagar.
7. Rajendra Senior Secondary School, Through Its Manager,
Sriganganagar.
8. Bal Niketan Uchh Prathmik Shala, Through Its Manager,
Pragati Bhawan, 11-12, South Vinoba Basti,
Sriganganagar.
9. Jamidara Adarsh Girls Primary School, Through Its
Manager, Lalgarh, Jatan, Sriganganagar.
[2023/RJJD/005085] (4 of 5) [CW-14890/2021]
----Respondents
For Petitioner(s) : Dr. NIkhil Dungawat
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order
13/02/2023
It is submitted by learned counsel for the petitioner that the
issue raised in the present writ petition is squarely covered by
order dated 17.11.2011 passed in Gordhan Mal Singhvi Vs. The
State of Rajasthan & Ors : SBCWP No. 5118/2008 and Division
Bench judgment in State of Rajasthan & Anr. Vs. The
Management Committee Sh. Bhagwan Das Todi College : D.B.
Special Appeal (Writ) No. 663/2015 decided on 06.11.2015.
In view of the submissions made, the writ petition filed by
the petitioners is disposed of in light of and with similar directions
as in the case of Gordhan Mal Singhvi (supra) and law laid down in
the case of Sh. Bhagwan Das Todi College (supra), in the following
terms:-
"(1) Within 60 days from today, the respondent No.3
shall make payment of the amount to the petitioner
towards arrears of salary as a result of fixation under
the grades under the Revised Pay Scales Rules;
towards selection grades upon completion of 9,18 and
27 years of service; towards leave encashment; and
towards gratuity and provident fund alongwith interst
@ 12% per annum from 23.07.2008 until the date of
payment.
(2) The respondents Nos.1 and 2 shall grant approval
and release the grant-in-aid within 60 days from the
[2023/RJJD/005085] (5 of 5) [CW-14890/2021]
date of the respondent No.3 submitting in its claim in
accordance with the provisions of the Rules of 1993
and the applicable decisions."
Further, the respondents are also directed to comply with the
observations made in the case of Sh. Bhagwan Das Todi College,
wherein directions have been given regarding payment.
In the circumstances of the case, the needful may be done
within a period of three months from the date of this order.
All pending applications stand disposed of.
(DR. PUSHPENDRA SINGH BHATI),J
56-Sudheer/-
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