Citation : 2023 Latest Caselaw 1675 Raj
Judgement Date : 10 February, 2023
(1 of 1) [CRLAS-991/2018]
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Appeal No. 991/2018
Lrs Shri Sohan Singh
----Appellant Versus Chandrapal Singh
----Respondent
For Appellant(s) : Mr. Amit Kumar Purohit
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Judgment / Order
10/02/2023
List the matter after four weeks.
(VINIT KUMAR MATHUR),J 110-AnilSingh/-
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