Deep Chand Bansal S/O Late Shri ... vs Jugal Kishore Sharma S/O Shri ...
2023 Latest Caselaw 1673 Raj/2

[2023/RJJP/001784]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

             S.B. Civil Writ Petition No. 11416/2019

1.       Deep Chand Bansal S/o Late Shri Tara Chand Ji Agarwal,
         Since Deceased Through His L.r.s
2.       Neeta Bansal W/o Late Shri Deep Chand Bansal, (Since
         Deceased Deleted)
3.       Abhishek Bansal S/o Late Shri Deep Chand Bansal, Aged
         About 40 Years, R/o 17/429, Utarghaseti, Near Jain
         Mandir, Chakkiwali Lane, Ajmer (Rajasthan).
                                                                   ----Petitioners
                                    Versus
1.       Jugal Kishore Sharma S/o Shri Vishnu Prasad Sharma,
         R/o Shivaji Nagar, Madangunj - Kishangarh, District
         Ajmer, Shop At House No. 37/209, Sho Of Artificial
         Jewellery, Utarghaseti, Ajmer (Rajasthan)
2.       Smt. Sangeeta Agarwal D/o Late Shri Deep Chand Bansal
         W/o Shri Sanjeev Agarwal, Flat No. C/106, Platinum City
         Apartment, Hmt Main Road, Yeshwantpura, Bangalore
         (Karnataka)
3.       Lalit Bansal S/o Late Shri Deep Chand Bansal, Aged About
         34 Years, R/o 17/429, Utarghaseti, Near Jain Mandir,
         Chakkiwali Lane, Ajmer (Rajasthan), Presently R/o 2309,
         Strawberry Court Edition, New Jersey (Usa) 08817.
                                                                 ----Respondents

For Petitioner(s) : Mr. Prakhar Jain for Mr. Veyankatesh Garg For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Counsel for the petitioner submits that the present Civil Writ

Petition has become infructuous.

[2023/RJJP/001784] (2 of 2) [CW-11416/2019]

Accordingly, present Civil Writ Petition is dismissed as having

become infructuous.

(GANESH RAM MEENA),J

ARTI SHARMA /121

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