Deputy Director vs Satyendra P. Khorania
2023 Latest Caselaw 1662 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14476/2020

                                   Deputy Director
                                                                                                             ----Petitioner
                                                                         Versus
                                   Satyendra P. Khorania
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Anand Sharma For Respondent(s) : Mr. R.N. Mathur, Sr. Adv. with Mr. Shovit Jhajharia Ms. Anubha Singh

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Counsel for the petitioner submits that the auction

proceedings are scheduled on 08.02.2023, which may kindly be

stayed.

I have considered the submissions made by counsel for the

petitioner as well respondent.

The auction proceedings dated 08.02.2023 may be

continued, however, the same shall remain subject to final out

come of this writ petition.

List this case for admission on 15.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /4

Powered by TCPDF (www.tcpdf.org)