H.N. India Trademart Pvt. Ltd vs State Of Rajasthan
2023 Latest Caselaw 1656 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 1455/2021

                                   H.n. India Trademart Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ravi Chirania For Respondent(s) : Mr. Yashodhar Pandey for Mr. Anil Mehta, learned AAG Mr. Rajkumar Suthar

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Learned counsel for the petitioner prays for and is

granted four weeks time to file rejoinder.

List after four weeks.

(GANESH RAM MEENA),J

Sharma NK/114

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