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Shri Ramkrishna S/O Late Shri ... vs Vinay Agarwal S/O Late Shri Dinesh ...
2023 Latest Caselaw 1655 Raj/2

Citation : 2023 Latest Caselaw 1655 Raj/2
Judgement Date : 6 February, 2023

Rajasthan High Court
Shri Ramkrishna S/O Late Shri ... vs Vinay Agarwal S/O Late Shri Dinesh ... on 6 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 12896/2021

                                   Shri Ramkrishna S/o Late Shri Purshottam Agarwal
                                                                                                      ----Petitioner
                                                                       Versus
                                   Vinay Agarwal S/o Late Shri Dinesh Agarwal
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rahul Agarwal For Respondent(s) : Mr. Veyankatesh Garg

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Application for early listing is allowed.

List this case on 23.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /15

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