Smt. Preeti Jain Wife Of Shri Ashok ... vs Rajendra Singh Verma Son Of Late ...
2023 Latest Caselaw 1654 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 13084/2021

                                   Smt. Preeti Jain Wife Of Shri Ashok Kumar Jain
                                                                                                      ----Petitioner
                                                                       Versus
                                   Rajendra Singh Verma Son Of Late Shri Babulal Ji Verma
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Shailendra Kumar for Mr. Alok Chatturvedi For Respondent(s) : Mr. O.P. Mishra

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Learned counsel for the petitioner prays for and is

granted two weeks time to file rejoinder.

List the matter after two weeks.

(GANESH RAM MEENA),J

Sharma NK/120

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