Shrimati Dayali Devi W/O ... vs Mod Singh S/O Late Manohar Singh
2023 Latest Caselaw 1649 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 1495/2023

                                    Shrimati Dayali Devi W/o Parmanand
                                                                                                             ----Petitioner
                                                                             Versus
                                    Mod Singh S/o Late Manohar Singh
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Aman Pareek For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

06/02/2023

Counsel for the petitioner submits that the learned Trial

Court has allowed the application filed on behalf of the

respondents for setting-aside the ex-parte judgment and decree

without condoning the delay in filing the same.

In that view of the matter, issue notice to the respondents,

returnable by six weeks.

Meanwhile, operation of the order dated 29.08.2022 passed

by the learned Trial Court shall remain stayed.

(INDERJEET SINGH),J

Upendra Pratap Singh /81

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