Citation : 2023 Latest Caselaw 1631 Raj
Judgement Date : 9 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Spl. Appl. Writ No. 1070/2018
M/s Ambuja Cement Ltd
----Appellant Versus Jsw Cement Ltd
----Respondent Connected With D.B. Spl. Appl. Writ No. 1353/2018 Mineral State Trading Corporation Limited (Mstc)
----Appellant Versus Jsw Cement Limited
----Respondent
For Appellant(s) : Mr. Lalit Pareek for Mr. Sharad Kothari
For Respondent(s) : Mr. Ramit Mehta, Mr. Tarun Dudia, Mr. Saurabh Maheshwari
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Judgment / Order
09/02/2023
At the request of learned counsel for the appellants, list
these matters on 16.2.2023.
(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J
97-98 msrathore/-
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