Bhagwandas Khandelwal Son Of Shri ... vs State Of Rajasthan
2023 Latest Caselaw 1610 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 7552/2022

                                   Bhagwandas Khandelwal Son Of Shri Hotilal,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Nikhilesh Katara for Mr. Bhuwnesh Sharma For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/02/2023

List this case on 15.02.2023, as prayed.

(GANESH RAM MEENA),J

ARTI SHARMA /23

Powered by TCPDF (www.tcpdf.org)