Bhanwar Singh Rathore S/O Shri ... vs Bhoma Ram Choyal S/O Shri Chotu Ram ...
2023 Latest Caselaw 1609 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 4605/2022

                                   Bhanwar Singh Rathore S/o Shri Harnath Singh,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Bhoma Ram Choyal S/o Shri Chotu Ram Choyal,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Govind Gupta for Mr. Mirza faisal Baig For Respondent(s) : Mr. Ghan Shyam Singh Rathore, G.A.

cum AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/02/2023

List this case after two weeks, as prayed.

(GANESH RAM MEENA),J

ARTI SHARMA /21

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