Abha Gaupal W/O Shri Pramod Gaupal vs State Of Rajasthan
2023 Latest Caselaw 1602 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 2381/2022

                                   Abha Gaupal W/o Shri Pramod Gaupal,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) : Mr. Sanjeev Kumar for Mr. Saransh Saini For State Mr. Ghan Shyam Singh Rathore, G.A.

cum AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/02/2023

List the matter on 16.02.2023, as prayed by both the

parties.

Application for early listing stands disposed off.

(GANESH RAM MEENA),J

ARTI SHARMA /12

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