Banwari S/O Teeda Ram vs State Of Rajasthan
2023 Latest Caselaw 1601 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 5004/2022

                                   Banwari S/o Teeda Ram,
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Akhil Dadhich for Mr. Dheeraj Tripathi For Respondent(s) : Mr. Ghan Shyam Singh Rathore, G.A.

cum AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/02/2023

For the reasons stated in the application, application for early

listing is allowed.

List this case on 16.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /13

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