Kishanlal S/O Sayar vs State Of Rajasthan
2023 Latest Caselaw 1594 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 231/2023

                                   Kishanlal S/o Sayar
                                                                                                          ----Petitioner
                                                                           Versus
                                   State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Aadarsh Singhal for Mr. Kapil Gupta For Respondent(s) : Mr. Chandra Gupt Chopra,PP

HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

04/02/2023

Learned Public Prosecutor is directed to procure case

diary and criminal antecedent of the accused.

List after one week.

(SHUBHA MEHTA),J

AJAY KUMAR SINGHAL /76

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