Dr. Vinod Prachori S/O Shri ... vs State Of Rajasthan
2023 Latest Caselaw 1589 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 180/2023

                                   Dr. Vinod Prachori S/o Shri Hariram Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anurodh Chaturvedi For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/02/2023

Delay in filing the extra sets is condoned.

Office is directed to issue notice to the respondent/s.

List this case after two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /8

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