Sunil Agarwal vs State Of Rajasthan And Anr. ...
2023 Latest Caselaw 1580 Raj/2

                                   [2023/RJJP/001765]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 147/2013

                                   Sunil Agarwal, (C.E.O.)
                                   M/s. A.R.S.S. Infrastructure Ltd.
                                   Corporated Office-8th Floor,
                                   K.L.G. Marg, P-5, Netaji Subhash Place,
                                   District Centre Petampura, New Delhi-110034
                                                                             ----Accused-Petitioner
                                                                  Versus
                                   1. State of Rajasthan
                                   Through Public Prosecutor.
                                                                                           ---Respondent

2. Manoj Kumar S/o Khyali Ram Yadav, R/o Dwarikpura, P.S. Pragpura, District Jaipur.

----Complainant-Respondent

For Petitioner(s) : None Present For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

04/02/2023

Even in second round, no one was present on

behalf of the petitioner to argue the matter.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /44

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