Mahesh Sahay Sharma vs State Of Rajasthan Through Pp
2023 Latest Caselaw 1578 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         1958/2014

                                   Mahesh Sahai Sharma
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan Through Pp
                                                                                       ----Respondent

For Petitioner(s) : Mr. Narendra Mishra, Adv. For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

04/02/2023

List after one week, as prayed.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /60

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