Suresh And Anr vs State Of Rajasthan Through Pp ...
2023 Latest Caselaw 1575 Raj/2

                                   [2023/RJJP/001650]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 758/2016

                                   1. Suresh S/o Shri Bhagta Ram Meena,
                                   2. Prakash S/o Shri Bhagta Ram Meena,
                                   Both     residents      of    Mohalla        Buchaheda,     Kasba
                                   Kotputli, District, Jaipur (Raj.)
                                                                           ----Accused-Petitioners
                                                                  Versus
                                   State Of Rajasthan Through Pp
                                                                                       ----Respondent

For Petitioner(s) : Mr. Anoop Agarwal, Adv. For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

04/02/2023

Learned counsel for petitioners submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /11

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