Hari Kishan Meena S/O Bhonri Lal ... vs Mukesh Chand Meena @ Mukesh Kumar ...
2023 Latest Caselaw 1570 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         6312/2018

                                   Hari Kishan Meena S/o Bhonri Lal Meena
                                                                                           ----Petitioner
                                                                  Versus
                                   Mukesh Chand Meena @ Mukesh Kumar Meena S/o
                                   Shri Prahlad Singh Meena
                                                                                       ----Respondent

For Petitioner(s) : Mr. Rahul Sharma, Adv., for Mr. Rajneesh Gupta, Adv.

For :

Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

04/02/2023

List after one week, as prayed.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /68

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